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State of Madhya Pradesh - Section

Section 89 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

89.

Vessels plying for hire with passengers and cargo shall be provided with substantial awnings, purdahs and screens properly fitted and secured, to protect passengers from the sun and weather. In the case of vessels which have open rails in place of close bulwarks the rails shall be fitted with screens to be secured in position when required; where half bulwarks are fitted, screens down below the half bulwarks in such manner as to keep out sun and rain, to the satisfaction of the Canal Officer.Note. - Drill, calico and such like flimsy material will not be accepted as substantial materials for awnings, purdahs and screens. They should be of good water proof canvas or other equally strong material.