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Supreme Court - Daily Orders

Gulshan @ Sandeep @ Monu vs State Of Nct Of Delhi on 23 January, 2020

     ITEM NO.68                           REGISTRAR COURT. 1                         SECTION II-C

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (Crl.)                         No(s).      10508/2019

     GULSHAN @ SANDEEP @ MONU                                                   Petitioner(s)

                                                          VERSUS

     STATE OF NCT OF DELHI                                                      Respondent(s)


     Date : 23-01-2020 This petition was called on for hearing today.


     For Petitioner(s)
                                         Ms.   Anvita Aprajita, Adv.
                                         Mr.   Madhavendra Singh, Adv.
                                         Mr.   Mohan Singh, Adv.
                                         Mr.   Krishna Pal Singh, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. counsel for the petitioner to file one spare copy for effecting service on respondent No.1 – State within one week. Thereafter, Registry to issue notice to the said respondent through standing counsel.

List again on 26.3.2020.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.01.24 11:08:41 IST Reason: