Gauhati High Court
Page No.# 1/3 vs Hira Devi on 8 August, 2024
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010147682024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./929/2024
RAJU RAJ AND 3 ORS
S/O LATE RAM PRAVESH RAI,
R/O 57, MAHNAR, MAHNAR TOWN, PATAL CHOWK, VILLAGE- ANCHAL-
MAHNAR- 844506, P.S. MAHNAR
DIST. VAISHALI (BIHAR).
2: SRI BISWANATH RAY
S/O LATE RAM BILASH RAY
PERMANENT RESIDENT OF M.N. NO. 26
MAHNAR
WARD NO. 11
MAHNAR PANI TANKI
MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR AND PRESENTLY RESIDENT OF MARAKHALI
SOLPARA ROAD
PALTAN BAZAR
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM
3: SRI DHARMENDRA RAI
S/O LATE RAM BILASH RAI
PERMANENT RESIDENT OF MAHNAR
WARD NO. 11
MAHNAR PANI TANKI
MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR) AND PRESENT RESIDENT OF REHABARI
BEHIND ITI
P.O. REHABARI
PALTAN BAZAR
GUWAHATI-8
Page No.# 2/3
DIST. KAMRUP (M)
ASSAM
4: SRI OM PRAKASH RAI
S/O RAM JANAM RAI
PERMANENT RESIDENT OF MAHNAR
BABU MAHALLA
P.O. MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR) AND PRESENTLY RESIDENT OF ULUBARI HAFIZ
NAGAR
P.O. ULUBARI
P.S. PALTAN BAZAR
GUWAHATI-7
DIST. KAMRUP (M)
ASSA
VERSUS
HIRA DEVI
D/O LATE NANDA LAL NATH
C/O BIJAY DAS
T.R. PHUKAN ROAD, BHARALUMUKH,
GUWAHATI -761009, DIST. KAMRUP (M), ASSAM
Advocate for the Petitioner : MR. J I BORBHUIYA, MR. L MOHAN,MRS. K H CHOUDHURY
Advocate for the Respondent : ,
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
08.08.2024 Heard Mr. L Mohan, learned counsel for the petitioners. Issue Notice.
Petitioners shall take steps for service of notice on the respondent by registered post with A/D and other usual process.
List after six weeks.
Till returnable date, further proceeding of CR Case No. 115C /2024 pending in the court of the learned Judicial Magistrate 1st Class, Kamrup (M), Guwahati shall remain stayed.
JUDGE Comparing Assistant