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State of Jharkhand - Section

Section 59 in The Jharkhand Agricultural Produce Markets Rules, 2000

59. Person entitled to attend meetings.

- [The Assistant Director or any officer authorised by the Managing Director of the Board shall be entitled to attend any meeting of the Market Committee but he shall not be entitled to vote. A copy of the notice convening every meeting shall be sent to the Assistant Director and the Board or the officer authorised in this behalf.] [Substituted by G.S.R. 12A dated 26.9.1993.]