Supreme Court - Daily Orders
National Insurance Co.Ltd. vs Parvathneni on 12 January, 2010
ITEM NO.105 REGISTRAR COURT.2 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Civil) No(s).22444/2009
NATIONAL INSURANCE CO.LTD. Petitioner(s)
VERSUS
PARVATHNENI & ANR. Respondent(s)
(With prayer for interim relief and office report )
SLP(C) NO. 23561-23562 of 2009
(With office report)
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Goodwill Indeevar,Adv.
Ms. Malini Poduval
For Respondent(s)
Mr. Chander Shekhar Ashri
UPON hearing counsel the Court made the following
O R D E R
Respondent no. 1 has been served but there is no appearance for that respondent. Issue fresh notice to respondent no. 2 by registered post A.D. List the matter on 24.02.2010.
(ASHOK MENON)
vk Registrar