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Supreme Court - Daily Orders

National Insurance Co.Ltd. vs Parvathneni on 12 January, 2010

ITEM NO.105                     REGISTRAR COURT.2                 SECTION XIIA


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

                        BEFORE THE REGISTRAR ASHOK MENON

Petition(s) for Special Leave to Appeal (Civil) No(s).22444/2009

NATIONAL INSURANCE CO.LTD.                              Petitioner(s)

                     VERSUS

PARVATHNENI & ANR.                                      Respondent(s)



(With prayer for interim relief and office report )

SLP(C) NO. 23561-23562 of 2009
(With office report)

Date: 12/01/2010      This Petition was called on for hearing today.


For Petitioner(s)
                         Mr. Goodwill Indeevar,Adv.

                         Ms. Malini Poduval


For Respondent(s)

                        Mr. Chander Shekhar Ashri



           UPON hearing counsel the Court made the following
                               O R D E R

Respondent no. 1 has been served but there is no appearance for that respondent. Issue fresh notice to respondent no. 2 by registered post A.D. List the matter on 24.02.2010.



                                                           (ASHOK MENON)
vk                                                           Registrar