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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(k) in The Gujarat Ayurved University Act, 1965

(k)the powers and duties of the Registrar and other officers and servants of the University [other than those of the Board of Post-Graduate Teaching and Research] [These words added by Gujarat No. 30 of 2003, dated 19th September 2003.];