Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 23 in The Gujarat Infrastructure Development Act, 1999 23. Temporary association of persons with Board. - The Board may associate with itself any person whose assistance or advice is required in performing any of its functions under this Act.
