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Jammu & Kashmir High Court

Brij Lal & Ors vs Ut Of J & K & Ors on 30 January, 2023

                                                                      Sr.No. 09


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                    CRM (M) No. 69/2023
                                                    CrlM No. 87/2023

Brij Lal & Ors.                                             ....Petitioner/Appellant(s)

                   Through :- Mr. P S Pawar, Advocate

         V/s

UT of J & K & Ors.                                                   ....Respondent(s)


                   Through :-
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                    ORDER

30.01.2023 Petitioners through the medium of this petition seek quashment of FIR No. 186/2021 for the commission of offences punishable under Sections 451/354/323/34/511 IPC and Challan No.262/2021 arising out of the same FIR registered with Police Station Akhnoor in case titled "UT of J & K vs. Brij Lal & Ors." pending before the court of learned Judicial Magistrate 1 st Class, Akhnoor.

Heard.

Issue notice, returnable within four weeks. Requisite steps be taken within one week. List on 27.03.2023.

Meanwhile, further proceedings before the court below are stayed.

(MA Chowdhary) Judge Jammu:

30.01.2023 Manan