Jammu & Kashmir High Court
Brij Lal & Ors vs Ut Of J & K & Ors on 30 January, 2023
Sr.No. 09
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 69/2023
CrlM No. 87/2023
Brij Lal & Ors. ....Petitioner/Appellant(s)
Through :- Mr. P S Pawar, Advocate
V/s
UT of J & K & Ors. ....Respondent(s)
Through :-
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
30.01.2023 Petitioners through the medium of this petition seek quashment of FIR No. 186/2021 for the commission of offences punishable under Sections 451/354/323/34/511 IPC and Challan No.262/2021 arising out of the same FIR registered with Police Station Akhnoor in case titled "UT of J & K vs. Brij Lal & Ors." pending before the court of learned Judicial Magistrate 1 st Class, Akhnoor.
Heard.
Issue notice, returnable within four weeks. Requisite steps be taken within one week. List on 27.03.2023.
Meanwhile, further proceedings before the court below are stayed.
(MA Chowdhary) Judge Jammu:
30.01.2023 Manan