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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(8) in The Bankura University Act, 2013

(8)
(a)
(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside at the meetings of the Council;
(ii)Twenty-five percent of the members of the Council shall be a quorum for a meeting of the Council;
(b)Twenty-five percent of the members of any body constituted by the Council shall be a quorum for a meeting of such body.