Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 73A] [Entire Act] State of Maharashtra - Subsection Section 73A(5) in The Maharashtra Co-Operative Societies Act, 1960 (5)[* * *] [Sub-section (5) deleted by Maharashtra Act 30 of 2007, Section 2(a), (w.e.f. 18-8-2007).]
