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Calcutta High Court (Appellete Side)

378(4) Of The Code Of Criminal Procedure vs In Re:- Bhuban Mohan Ray on 20 May, 2010

Author: Ashim Kumar Roy

Bench: Ashim Kumar Roy

5.2010 CRM No. 6883 of 2010 In Re:- An application for Special Leave to appeal under Section 378(4) of the Code of Criminal Procedure.

And In Re:- Bhuban Mohan Ray petitioner Mr. Debasish Roy for the petitioner Special Leave to Appeal under Section 378(4) of the Code of Criminal Procedure is granted.

(Ashim Kumar Roy,J.)