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[Cites 0, Cited by 1] [Section 347] [Entire Act]

State of West Bengal - Subsection

Section 347(1) in Kolkata Municipal Corporation Act, 1980

(1)Notwithstanding their present availability, the Corporation shall ensure within a, reasonable time and subject to the availability of resources that all public streets under category I, category II and category. III-have raised footpaths adjoining the same.