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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(4) in Tamil Nadu Panchayats (Elections) Rules, 1995

(4)All such ballot papers under sub-rules (1), (2) and (3) shall be signed by the Presiding Officer below those words and kept in separate covers and put into the packet referred to in rule 58.