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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(1) in Dr. Abdul Haq Urdu University Act, 2016

(1)There shall be a Finance Committee, which is a Sub-Committee of the Executive Council nominated by the Vice- Chancellor, with the following members, namely:
(a) Vice-Chancellor ---- Chairperson
(b) Secretary to Government, Department ofFinance and Planning (Finance Wing) & Ex-Officio Member ofthe Executive Council ---- Member
(c) Principal of a University College &Member of the Executive Council ---- Member
(d) Executive Council member representingIndustry / Commerce / Banking ---- Member