Patna High Court - Orders
Karnika Shekhar vs The State Of Bihar on 19 November, 2019
Bench: Chief Justice, Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22609 of 2019
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Karnika Shekhar
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Avinash Chandra, Advocate
For the Respondent/s : Mr. P. N. Sharma, AC to AG
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 19-11-2019Admit.
(Sanjay Karol, CJ) (Dinesh Kumar Singh, J) Sunil/-
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