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State of Uttar Pradesh - Section

Section 64 in U.P. Zila Panchayats Service Rules, 1970

64. Supply and custody of service-books.

- A service-book shall be supplied at his own cost to every servant on his first appointment. It shall be kept in the custody of the head of the department concerned and shall be transferred with him upon every transfer from one department to another. The head of the department may on his own responsibility entrust the custody of service-books to the ministerial head of his office.