Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 77 in Gujarat High Court Rules, 1993 77. [ [Deleted vide Notification No. 2002/93. dated 8.5.1995. published in Gujarat Government Gazette, Extraordinary, Part IV-C, dated 22.5.1995 (w.e.f. 5.6.1995).] ***]
