Himachal Pradesh High Court
Dhamwari Power Co. Pvt. Ltd. vs . State Of H.P. & on 4 October, 2023
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Dhamwari Power Co. Pvt. Ltd. Vs. State of H.P. & another alongwith Arb. Appeal No.1 of 2023 Arbitration Case No. 316 of 2023 a/w Arb. Appeal No. 1 of 2023 Arbitration Case No. 316 of 2023 of 04.10.2023 Present: Mr. Vishwas Kumar, Advocate vice Mr. Suneet Goel, Advocate, for the petitioner. rt Mr. Navlesh Verma, Deputy Advocate General with Mr.Parshant Sen, Deputy Advocate General, for the respondent/State.
Arbitration Appeal No.1 of 2023 Mr. Vishwas Kumar, Advocate vice Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Navlesh Verma, Deputy Advocate General with Mr.Parshant Sen, Deputy Advocate General, for the respondent/State.
Arbitration case No. 316 of 2023 a/w Arb. Appeal No. 1 of 2023.
Reply stands filed. Rejoinder, if any, be filed within a period of one week.
List for consideration after three weeks.
(Rakesh Kainthla) Judge October 04, 2023 (ravinder) ::: Downloaded on - 04/10/2023 20:39:34 :::CIS