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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(i) in The Aviation Turbine Fuel (Regulation of Marketing) Order, 2001

(i)enter and search any place or premises being made use of or suspected to be made use of with respect to which there is reason to believe that the provisions of this order have been /are being or are about to be contravened;