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Union of India - Section
Section 9 in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017
9. Details of security deposit :
| No. and date of licence | Date of expiry of previous licence | Whether the previous licence of the contractorwas suspended or revoked | Amount of previous security deposit | Amount,number and date of demanddraft/transaction slip of the balance security deposit depositedif any | No. and date of certificate of registration ofthe establishment in relation to which the fresh licence isapplied for | Name and location of fresh contract work |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) |