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[Cites 0, Cited by 0] [Section 1(16)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(16)(i) in Assam Opium Rules

(i)any person registered as a medical practitioner under the Medical Act, 1858, and any Act of Parliament amending the same or under any law for the registration of medical practitioners for the time being in force in any part of British India, or