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Punjab-Haryana High Court

M/S H.L.Chopra Steel Rolling Mills vs Union Of India And Ors on 26 February, 2013

Author: Hemant Gupta

Bench: Hemant Gupta, Ritu Bahri

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                                Date of Decision: 26.2.2013
                                                CWP No. 1524 of 2013 (O&M)

M/s H.L.Chopra Steel Rolling Mills                           ...Petitioner

                    Versus

Union of India and ors                                       ...Respondents

CORAM:        HON'BLE MR. JUSTICE HEMANT GUPTA
              HON'BLE MRS. JUSTICE RITU BAHRI

Present:      Mr. Ish Puneet Singh, Advocate for the petitioner.

              Mr. Sukhdev Sharma, Advocate for respondents.


HEMANT GUPTA, J.

For orders see, CWP No. 877 of 2013, M/s PML Industries vs. Union of India and ors.

(HEMANT GUPTA) JUDGE (RITU BAHRI) JUDGE 26.2.2013 preeti