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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(b) in Telangana Court-fees and Suits Valuation Act, 1956

(b)if a part of the decree or other document is sought to be cancelled, such part of the amount or of the value of the property.