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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Aided Institutions Prohibition of Transfers of Property) (Extension To Pudukkottai) Act, 1961

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Aided Institution (Prohibition of Transfers of Property (Extension to Pudukkottai Act, 1961.
(2)It shall come into force on such date as the State Government may, by notification, appoint.