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Gujarat High Court

Hindustan Dorr Oliverrr Limited vs Gujarat State Fertilizer And Chemicals ... on 21 October, 2016

Author: Akil Kureshi

Bench: Akil Kureshi

                     O/IAAP/98/2016                                            ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      PETN. UNDER ARBITRATION ACT NO. 98 of 2016

         ==========================================================
                    HINDUSTAN DORR OLIVERRR LIMITED....Petitioner(s)
                                        Versus
             GUJARAT STATE FERTILIZER AND CHEMICALS LIMITED....Respondent(s)
         ==========================================================
         Appearance:
         MR PRANAV TRIVEDI FOR SINGHI & CO, ADVOCATE for the Petitioner(s)
         No. 1
         ==========================================================

             CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                                      Date : 21/10/2016


                                       ORAL ORDER

  Notice returnable on 25.11.2016.

(AKIL KURESHI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 22 00:37:59 IST 2016