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State of Haryana - Section

Section 35 in The Punjab Borstal Rules

35. Superintendent to be present at every meeting and act as Secretary.

- The Superintendent should be present at every meeting of the Committee and will act as its Secretary, and under the direction of the Chairman he will record minutes of the proceedings of every meeting. The minutes of every meeting should be signed by the Chairman of that meeting and be confirmed by the next following meeting, and immediately after each meeting the Superintendent will forward to the Director a copy of the minutes.