Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(j) in The Delhi School Education Act, 1973 (j)"existing school" means a recognised private school which is in existence at the commencement of this Act;
