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State of Punjab - Section

Section 31 in The Punjab Cinemas (Regulation) Rules, 1952

31. Ventilation.

- (i) The building shall be provided with efficient means of ventilation direct to the open air.
(ii)Unless the auditorium is air-conditioned, the means of ventilation shall take the form of natural ventilation and power driven exhaust fans suitably located and of adequate size for the purposes intended.
(iii)Where natural ventilation is provided by windows of skylights which have to be darned or obscured, fee permanent top ventilation shall be arranged by means or ridge or ceiling ventilators. The clear opening of such ventilators shall not be less than I square foot for every 10 persons that can be accommodated.
(iv)[ There shall be a time gap of not less than twenty minutes between two cinematograph shows. The duration of an interval in a cinematograph show shall be not less than ten minutes. During the gap between two shows and the interval in a show all doors and ventilators shall be kept wide open and all exhaust and other fans will be worked at top speed so that the whole of auditorium shall be flashed with air completely] [ See Punjab Government Notification published in Punjab Government Gazette Legislative Supplement Part III, dated 24.7.1956.].