Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Chattisgarh - Subsection Section 18(13) in Chhattisgarh Rent Control Adaptation Rules, 2016 (13)If the applicant fails to complete the particulars even after giving intimation through post, the application shall be filed and amount shall be deposited through passbook.
