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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(10)(i) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018

(i)Surface Water : Water from rivers and streams is generally more variable in quality and less satisfactory than water from lakes and confined reservoirs. The quality of water depends upon the character and area of the watershed, its geology and topography, the extent and nature of development by mass etc. The quantity of water available at the source must be sufficient to meet various demands and requirements of the area of supply/Culturable Command Area (CCA) for the entire irrigation period. The natural and man-made pollution results in producing colour, turbidity, hardness, bacteria and other microorganisms in the water supplies that need to be taken into consideration while selecting the source.