Section 2(a) in Rajasthan Co-operative Societies Act, 2001
(a)[ "Apex Co-operative Bank" means an apex society which is the federal body of the Central Co-operative Banks in the State an is engaged in the business of banking:] [Added by Notification No F. 2(15) Vidhi/22010 dated 3-4-201(1 w.e.f. 16-10-2009.]"(aa)"Apex society" means a society whose core object is to provide facilities for the operation of other societies affiliated to it and whose area of operation ration extends to the whole of the State of Rajasthan;
