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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(ix) in The Constitution of Delhi Water Board

(ix)Member (Drainage)-to be nominated by the Government, who shall be an engineer, drawing pay in the scale less not than that of a Joint Secretary to the Government of India, having specialised knowledge and experience in matters relating to drainage;