Section 8(1)(l) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 1] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(l) in The U.P. Municipalities Act, 1916

(l)holding fairs and exhibitions; [* * *] [The word 'and' omitted by U.P. Act No. 2 of 1919.]

(ll)[ preparing and executing House and Town Planning Schemes; [Inserted by U.P. Act No. 7 of 1949.]

(lll)taking measures to promote trade and industry;

(llll)supply of milk;

(lllll)establishing Labour Welfare Centres for its employees and subsidizing the activities of any association, union or club of such employees by grant or loan, for its general advancement;]

(llllll)organizing or contributing to [Municipality] [Substituted by U.P. Act No. 12 of 1994.] Unions;

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State of Uttar Pradesh - Subsection

Section 8(1)(l) in The U.P. Municipalities Act, 1916