Patna High Court - Orders
M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 5 July, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15940 of 2023
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M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)
... ... Petitioner/s
Versus
Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Viveka Nand, Advocate
For the Respondent/s : Dr. K.N. Singh, ASG
Mr. Anshuman Singh, Sr. SC. CGST & CX
Mr. Devansh Shankar Singh, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
7 05-07-2024As prayed for by the learned counsel for the respondents, post on 20.07.2024.
2. It is made clear that no further adjournment shall be granted.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) aditya/-
U