Delhi High Court - Orders
Mr. Saurabh Gupta vs M/S M-Tech Developers Limited on 23 December, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. 11076/2020
IN
+ ARB.P. 311/2019
MR. SAURABH GUPTA ..... Petitioner
Through: Mr. Santosh Kumar Tripathi,
Advocate
versus
M/S M-TECH DEVELOPERS LIMITED ..... Respondent
Through: NEMO.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 23.12.2020
1. The hearing has been conducted through video conference.
2. There is no appearance on behalf of the respondent despite the notice having been sent to the respondent by email in terms of the order dated 11th December, 2020.
3. In the interest of justice, adverse orders are deferred.
4. List on 24rd December, 2020.
5. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
DECEMBER 23, 2020/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:23.12.2020 23:16:41