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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(3) in The Bombay Aerial Ropeways Rules, 1959

(3)Drivers shall be subject-offs by manipulation from station as well as carrier. Automatic switch-offs and buffer shall be provided at the end of the line. The rope anchorages shall be founded independent of the station building.