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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(c) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(c)in the case of person who is or has been a member of the Council of Ministers other than the Chief Minister, or the Governor on the advice of the Chief Minister;