Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 52 in Arunachal Pradesh Panchayat Raj Act, 1997 52. Every Gram Panchayat shall keep accounts of its income and expenditure in such manner and in such form as may be prescribed.Chapter-IV Anchal Samiti
