Section 41(2) in U.P. Zila Panchayats Service Rules, 1970
(2)In the case of a servant appointed by the Mukhya Adhikari or any Head of Department under sub-section (2) of Section 43 of the Act, an appeal or representation, as the case may be, shall lie to the Adhyaksha of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.].
