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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iii) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(iii)Excursions. - Local excursions for field botany, bird watching, night patrolling, visit to timber depot and other forest based industries, disposal of seized or unclaimed timber through tender, impact of soil erosion, entomology, pathology, wood harvesting, biometry, etc. shall be undertaken.