Section 51 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
51. Admission to Polling Station.
- The Presiding Officer shall regulate the number of voters to be admitted at any one time inside the polling station and shall exclude therefrom all persons other than-(a)Polling Officers;(b)Public servants on duty in connection with the election;(c)Persons authorised by the District Election Officer or the Returning Officer;(d)Candidates, their election agents and, subject to the provisions of these rules one polling agent of each candidate;(e)A child in arms accompanying a voter;(f)A person accompanying a blind or infirm voter who cannot move without help; and(g)Such other person as the Returning Officer or the Presiding Officer may employ for the purpose of identifying the voters.
