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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(1)Subject to the procedure specified in sections 3 and 4, the Government or the Director may divide a market area into two or more separate market areas.