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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3)(f) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(f)in the matter of granting copies of records written in languages other than English and Bengali, the procedure laid down in the Civil Rules and Orders for the guidance of civil courts and officers subordinate to the High Court at Calcutta shall be followed with such modifications as may be necessary;