Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 23B in Greater Hyderabad Municipal Corporation Act, 1955 23B. [ [Sections 23A to 23D inserted by Act No.9 of 1987 and sections 23A to 23C omitted by Act No.17 of 1990.] ***]
