Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttarakhand - Subsection Section 27(3) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (3)The Commission may authorize any person, as it may deem fit, to represent the interest of the registered users in the proceedings before it.
