Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(4)While carrying out cost-effectiveness, Distribution Licensee shall be guided by the Commission's guidelines issued in this regard.