Chattisgarh High Court
Iffco Tokio General Insurance Co. Ltd vs Smt. Pratima Devi 5 Mac/190/2016 Gopal ... on 1 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Misc. Appeal (C) No.1155 of 2016
IFFCO Tokio General Insurance Co. Ltd. Verses Smt. Pratima
Devi & Ors.
01.3.2018 Shri P Acharya, counsel for the appellant.
None for the respondents.
At the request of learned counsel for the appellant, list this matter in the next week.
Sd/-
(Ram Prasanna Sharma) Judge Bini