Section 36(5)(b) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

(b)The tenant farming society shall in respect of such land as is referred to in clause (a) admit a new member and permit him to cultivate such land:

Legal Document View