Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 21 in Executive Instructions Relating to Opium

21. Office register of issue of opium to each shop.

- A register in the prescribed form showing the quantity of opium issued to each shop, is to be kept in every sadar and Sub- divisional Excise office.III. - Opium cases, reports, etc.