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Delhi High Court - Orders

Commandant Jg M.M.Sharma vs Uoi & Anr on 26 September, 2022

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                           $~28
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +      W.P.(C) 6167/2006
                                  COMMANDANT JG M.M.SHARMA                         ..... Petitioner
                                                    Through:     Mr.M.M. Sharma, Adv.

                                                    versus

                                  UOI & ANR                                        ..... Respondents
                                                    Through:     Mr.Anurag Ahluwalia, CGSC with
                                                                 Mr.Danish Faraz Khan, Adv. for
                                                                 Respondent Nos.1 & 2.

                                  CORAM:
                                  HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                  HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                    ORDER

% 26.09.2022

1. Learned counsel appearing on behalf of the petitioner seeks adjournment which is not opposed by the other side.

2. Accordingly, renotify on 14.02.2023 under the same caption.

SURESH KUMAR KAIT, J SAURABH BANERJEE, J SEPTEMBER 26, 2022/ab Signature Not Verified Digitally Signed By:PREM BALA CHHABRA Signing Date:27.09.2022 19:01