Delhi High Court - Orders
Commandant Jg M.M.Sharma vs Uoi & Anr on 26 September, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6167/2006
COMMANDANT JG M.M.SHARMA ..... Petitioner
Through: Mr.M.M. Sharma, Adv.
versus
UOI & ANR ..... Respondents
Through: Mr.Anurag Ahluwalia, CGSC with
Mr.Danish Faraz Khan, Adv. for
Respondent Nos.1 & 2.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 26.09.2022
1. Learned counsel appearing on behalf of the petitioner seeks adjournment which is not opposed by the other side.
2. Accordingly, renotify on 14.02.2023 under the same caption.
SURESH KUMAR KAIT, J SAURABH BANERJEE, J SEPTEMBER 26, 2022/ab Signature Not Verified Digitally Signed By:PREM BALA CHHABRA Signing Date:27.09.2022 19:01